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Delhi High Court - Orders

Working News Cameramens Association vs Press Council Of India & Anr on 17 December, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~80
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C)               17385/2024,                  CM           APPL.      74029/2024,   CM   APPL.
                                                74030/2024 & CM APPL. 74031/2024
                                                WORKING NEWS CAMERAMENS ASSOCIATION .....Petitioner
                                                                                      Through:                Mr. Aseem Mehrotra, Ms. Deeksha
                                                                                                              Mehrotra, Advocates

                                                                                      versus

                                                PRESS COUNCIL OF INDIA & ANR.              .....Respondents
                                                             Through: Mr. T. Singhdev, Mr. Bhanu Gulati,
                                                                       Ms. Anum Hussain, Advocates for R-
                                                                       1
                                                                       Ms. Shiva Lakshmi, CGSC with Mr.
                                                                       Govind Sharma, Advocate and Mr.
                                                                       Amit Acharya, GP for R-2
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 17.12.2024

1. The Petitioner, through the instant petition, inter-alia seeks a direction to Respondent No.1 to notify the name of the Petitioner as an 'Association of Persons' under Section 5(3)(a) of the Press Council Act, 1978, for the XV term of the Press Council.

2. Issue notice. Counsel representing for Respondents mentioned above, accept notice.

3. Mr. T. Singhdev, counsel for Respondent No.1, points out that an identical matter is being heard by the Division Bench in W.P.(C) 16740/2024 which is listed for consideration on 18th December, 2024.

4. Accordingly, subject to the orders of the Hon'ble The Acting Chief This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2024 at 22:12:35 Justice, list this petition along with W.P.(C) 16740/2024 on 18th December, 2024 before appropriate Bench.

SANJEEV NARULA, J DECEMBER 17, 2024/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2024 at 22:12:35