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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(8) in Bihar Biological Diversity Rules, 2017

(8)The Board shall provide guidance and technical supports to the Biodiversity Management Committees for preparing People's Biodiversity Registers and take steps to specify the form of the People's Biodiversity Registers, and the particulars in which the format for electronic database shall be encluded.