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Union of India - Section

Section 31 in The Bureau Of Indian Standards Act, 1986

31. Members, officers and employees of the Bureau to be public servants .-All members, officers and other employees of the Bureau shall be deemed, when acting or purporting to act in pursuance of any of the provisions of this Act, to be public servants within the meaning of section 21 of the Indian Penal Code (45 of 1860).