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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(7) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

(7)Future good conduct of the recipient is an implied condition of every grant of pension under this part Zila Panchayats reserve to themselves the right or withholding or withdrawing such pension or any part thereof if the receipient be convicted of serious crime or be guilty of grave misconduct. Decision of the Zila Panchayat in such matters shall be final.