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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(c) in The Assam Embankment and Drainage Act, 1953

(c)emergent work undertaken under Section 16(v) and in direct consequence thereof there has occurred stoppage or diminution of supply of water in any existing drain or accumulation or diminution of water in any place, resulting in deterioration, in the productivity of any land or any other loss or damage arising from any of the causes referred to in Clauses (a), (b) and (c) which is capable of being estimated ; or