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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(12) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(12)Stuffing and destuffing of dangerous goods in the port if required, shall be undertaken as per recommendations of IMO and Inspector or dangerous goods.