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Union of India - Section

Section 54 in Karnataka Gramin Bank (Officers and Employees) Service Regulations, 2019

54. Increments.

- In a scale, the increment shall accrue on the completion of each specified period of service on each stage of that scale, whether such period be probationary, officiating or substantive Provided that an officer or employee shall draw increment on the first day of the month in which it falls due irrespective of the actual date of its accrual.CHAPTER - VI Leave and Joining Time