(2)a smaller urban area, namely, Municipal Council if the local body area is having population of forty thousand and above and less than one lakh and fifty thousand;Provided a Municipal Council shall be classified asClass 'A' Municipal Council, if the local body area is having population of one lakh and above and less than one lakh and fifty thousand; andClass 'B' Municipal Council, if the local body area is having population forty thousand and above and less than one lakh; and
