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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(e) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

(e)"Eminent Chartered Accountant" means a Chartered Accountant who has over 25 years of experience in the field of Accounting;