Himachal Pradesh High Court
Vipin Khanna vs . State Of H.P. & Ors. on 10 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Vipin Khanna vs. State of H.P. & Ors.
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Cr. Revision No. 339 of 2018 10.03.2022 Present: Mr. Dhananjay Sharma, Advocate, for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General with Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Advocates for the respondents/State.
Mr. Nimish Gupta, Advocate, for r respondents No. 2 to 10.
At the joint request of learned counsel for the parties, list on 11th May, 2022.
(Chander Bhusan Barowalia) Judge 10th March, 2022 (himani) ::: Downloaded on - 10/03/2022 20:14:01 :::CIS