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National Green Tribunal

Konduri Ramesh Babu vs Union Of India on 15 January, 2025

Item No.06:

           BEFORE THE NATIONAL GREEN TRIBUNAL
                SOUTHERN ZONE, CHENNAI


           Wednesday, the 15th day of January 2025.


                 [Through Physical Hearing (Hybrid Option)]


            Original Application No.306 of 2024(SZ)



IN THE MATTER OF:

    K. Ramesh Babu
    S/o Late Bhaskar Rao,
    R/o D. No. 1-9-290, 2nd Floor,
    Ramnagar Gundu,
    Besides Cost to Cost Shop, Hyderabad-500 044.

                                                              ...Applicant(s)

                                      Versus

  1) Union of India
     Rep. by its Secretary,
     Union Ministry of Environment, Forest & CC
     Indira Paryavaran Bhavan New Delhi-110 003.


  2) National Board for Wildlife
    Rep. by its Secretary
    Union ministry of Environment & Forest and CC
    Indira Paryavaran Bhawan
    Jor Bagh Road, New Delhi - 110 003.


  3) Principal Chief Conservator of Forests (HoFF)
    Telangana, Aranya bhavan,
    Saifabad, Hyderabad-500 001.


  4) State Environment Impact Assessment Authority
    Rep. by its Member Secretary
    A-3, Paryavaran Bhavan
    Sanath Nagar Industrial Estate
    Sanat Nagar, Hyderabad - 500 018.


  5) Telangana State Pollution Control Board
    Rep. by its Member Secretary
    A-3, Paryavaran Bhavan
    Sanath Nagar Industrial Estate
    Sanat Nagar, Hyderabad-500018.



                                   Page 1 of 3
  6) State of Telangana
   Rep. by its Principal Secretary
   Mines & Geology Department
   Secretariat, Hyderabad-500022.


 7) Telangana State Mineral Development Corporation Limited (TSMDCL)
   Rep. by its Managing Director
   Head Off - 6-2-915
   HMWSSB, Premises, Rear block
   3rd Floor, Khairtabad, Hyderabad
   Telangana, Pincode-500 004.


 8) District Level Sand Committee
   Rep. by its Chairman & Collector
   Mulugu Collectorate, Mulugu-506 343.

                                                                   ...Respondent(s)



   For Applicant(s):         Mr. Shivang Singh represented
                             Mrs. Mamatha Ralla.



   For Respondent(s):       Mr. Mohamed Aathic represented
                            Mrs. H. Yasmeen Ali for State of Telangana.
                            Ms. Lavanya represented
                            Mr. T. Sai Krishnan for Telangana SPCB.

CORAM:

  HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

  HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



                                 ORDER

1. After arguing the matter for some time, the learned counsel appearing for the applicant decided to withdraw the application. He is directed to send an e-mail to the Registry to that effect, as he is appearing through Video Conference.

2. At the request of the learned counsel for the applicant, the application is allowed to be withdrawn.

Accordingly, this Original Application [O.A. No.306 of 2024 (SZ)] is dismissed as withdrawn.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.306/2024(SZ) 15th January, 2025. AD.