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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Tourism Service Rules, 1980

(4)[ The vacancies in the posts of Joint Director, Deputy Director and Assistant Director of the Service shall be filled up by promotion in consultation of the Commission and in the manner provided in these rules.] [Substituted vide Orissa Gazette Part III-A, No. 15/8.4.1988.]