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[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(3)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(b)the enquiry of the conduct of the employee is under consideration or the enquiry is pending and being posted in continuation on the post, it may be against the interest of the Mill/distillery unit.