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[Cites 0, Cited by 2] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Architects Act, 1972

(3)The register shall include the following particulars, namely:-
(a)the full name with date of birth, nationality and residential address of the architect;
(b)his qualification for registration, and the date on which he obtained that qualification and the authority which conferred it;
(c)the date of this first admission to the register;
(d)his professional address; and
(e)such further particulars as may be prescribed by rules.