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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in The Juvenile Justice (Punjab) Rules, 1987

(1)Each juvenile shall be provided with clothing and bedding including customary under-garments, towels, jersey for winter, school uniform for juveniles attending outside schools, durry, bed sheets, blanket, pillow, chappal or shoes etc., utensils as required; and toothpowder, soap, oil, comb, etc. as per the scale laid down by the State Government/Administrator.