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State of Bihar - Section

Section 7A in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

7A. [ Arrangement of work during the vacancy of the post of the Director. [Inserted by Act 34 of 1982.]

- If a vacancy is caused in the office of the Director by reason of his death, resignation or otherwise, the State Government shall make such arrangement as may be deemed fit to look after the work of the Director till the appointment of the Director.] [Substituted by Act 34 of 1982.]