Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(1) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(1)The Board shall constitute a Finance Committee consisting of the following persons, namely:-
(a)the Vice-Chancellor;
(b)[xxx] [Omitted by Act No.50 of 1976.]
(c)the Comptroller;
(d)two members chosen by the Board from among its members.