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State of Tamilnadu - Section

Section 14 in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

14. Saving.

- The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force and nothing contained herein shall exempt any person from any proceeding by way of investigation or otherwise which might, apart from this Act, be instituted against him.