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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(1)to arrange for the proper performance of worship, 'puja-archana' and the daily and periodical rites of the Mandir;