Gujarat High Court
M/S. Uday Autolink Pvt. Ltd. Through Its ... vs Heirs Of Marhum Govindji Becharji ... on 23 January, 2019
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/1236/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1236 of 2019
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M/S. UDAY AUTOLINK PVT. LTD. THROUGH ITS DIRECTOR SHRI
UDAYBHAI DINESHCHANDRA BHATT
Versus
HEIRS OF MARHUM GOVINDJI BECHARJI THAKOR
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Appearance:
MR JIGAR P RAVAL(2008) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No.
1,1.1,1.1.1,1.1.2,1.1.3,1.1.4,1.1.5,1.2,1.3,1.4,1.5,2,2.1,2.2,2.3,3,4
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 23/01/2019
ORAL ORDER
NOTICE for final disposal, returnable on 30.01.2019. Direct service is permitted.
(G.R.UDHWANI, J) ANKIT SHAH Page 1 of 1