Section 2(v) in The Daman And Diu Panchayat Regulation, 2012
(v)"public street" means a pathway, road, street, square, court, alley, cart track, foot path or riding path over which the public have a right of way, whether thoroughfare or not and includes--(i)the road-way over any public bridge or cause-way;(ii)the foot-way attached to any such street, public bridge or cause-way;(iii)the drains attached to any such street, road, public bridge or cause-way; and(iv)the land which lies on either side of the road-way,
