Delhi High Court - Orders
Rohit Gahlot vs Dev Kumar Executive Engineer & Ors on 9 November, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 578/2020
ROHIT GAHLOT ..... Petitioner
Through: Mr.Sanjeev Kumar, Advocate.
versus
DEV KUMAR EXECUTIVE ENGINEER & ORS..... Respondents
Through: Mr.Pawan Mathur, Advocate for
DDA.
Mr.Anand V.Khatri, Advocate for
R-3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 09.11.2020 Hon'ble Judge is on leave today. Re-notify on 21.01.2021.
By order (COURT MASTER) NOVEMBER 9, 2020 rk Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:10.11.2020 19:18:51 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.