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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)[ A fee of Rs. 200 (Rupees two hundred only) shall be collected for grant of such temporary permit for permanent and semi-permanent cinemas and Rs. 100 (Rupees one hundred only) for travelling cinemas.] [Substituted by G. O. Ms. No. 1054, Home, dated the 10th July 2007.]