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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(3) in Regulations of the Tamil Nadu Agricultural University

(3)If, for any reason, an employee holding a post in the University in a substantive capacity is. transferred to a post carrying a different time-scale of pay, then, what he was originally entitled to, his pay should be protected in the scale, the difference in pay being treated as personal pay, to be merged in future increments.