Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 19 in The Goa, Daman and Diu School Education Rules, 1986

19. Physical Education etc.

(1)In every school, a suitable provision shall be made for social services, physical, cultural and recreational activities.
(2)The head of school shall organise a general system of school games, so as to provide opportunities for participation by all students and shall provide the students with the equipment needed for such games.