Section 2 in The M.P. Gram Panchayats (Accounts) Rules, 1999
2. Definitions.
- In these rules, unless the context otherwise requires :-(a)"Act" means the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (1 of 1994);(b)"Financial Year" means the year commencing on the first day of April and ending on 31st day of March next year;(c)"Form" means a form appended to these rules;(d)"Section" means a section of the Act;(e)"Secretary" means the Secretary of the Gram Panchayat;(f)"Sarpanch" means the Sarpanch of the Gram Panchayat;(g)"Year" means a Financial Year.
