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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(b)"area of supply" means the area within which a distribution licensee is authorised by his/her/their licence to supply electricity;