Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 789 in Bihar Education Code, 1961 789. Term of the office of the members and office-bearers. - The term of the office of all categories of members and office-bearers shall be of three years from the date of notification.(Government Resolution no. 421, dated the 17th February, 1961.)
