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Allahabad High Court

Bhagwan Dev Tewari vs Additional Collector/Additional D.M. ... on 20 July, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 83 of 2002

Petitioner :- Bhagwan Dev Tewari

Respondent :- Additional Collector/Additional D.M. Admn. And Others
Petitioner Counsel :- S.C. SriVastaVa,Suresh Chandra Srivastava
Respondent Counsel :- C.S.C.,Dinesh Kumar Tripathi,Mukul Dhasmana

Hon'ble S.C. Chaurasia J.

 

List before the appropriate Bench. Order Date :- 20.7.2010 psd