Allahabad High Court
Bhagwan Dev Tewari vs Additional Collector/Additional D.M. ... on 20 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 83 of 2002 Petitioner :- Bhagwan Dev Tewari Respondent :- Additional Collector/Additional D.M. Admn. And Others Petitioner Counsel :- S.C. SriVastaVa,Suresh Chandra Srivastava Respondent Counsel :- C.S.C.,Dinesh Kumar Tripathi,Mukul Dhasmana Hon'ble S.C. Chaurasia J.
List before the appropriate Bench. Order Date :- 20.7.2010 psd