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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Manipur - Subsection

Section 69(4) in The Manipur Panchayati Raj Act, 1994

(4)The Zilla Parishad Fund shall be vested in the Zilla Parishad and the amount standing to the credit of the fund shall be kept in such custody or invested in such manner as the Government may, from time to time, direct.