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State of Jharkhand - Section

Section 4 in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

4. System of supply.

- 4.1 The licensee shall supply electricity on AC system with a frequency of 50 cycles per second on the following voltage levels and number of Phases:-
(a)Low Tension
(i)Single Phase: 230 volts between phases and neutral.
(ii)Three Phase: 400 volts between phases.
(b)High Tension (H.T) - Three Phase: 11KV or 33 KV between phases.
(c)Extra High Tension (EHT)-Three Phase: 132 KV or 220 KV between phases.
(d)For Railway Traction Two phase HT supply with 25 KV between phases and EHT supply with 132 KV supply between phases may be given.