Kerala High Court
A.Malaichamy vs Col.Akhil Kumar Kulshrestha on 1 December, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:92759
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 1ST DAY OF DECEMBER 2025/10TH AGRAHAYANA, 1947
WP(C) NO. 45033 OF 2025
PETITIONER:
A.MALAICHAMY,
AGED 41 YEARS,
SON OF ALAGAR,
JUNIOR ASSISTANT,
NATIONAL INSTITUTE OF FASHION TECHNOLOGY,
MANGATTUPARAMBA, DHARMASALA, KANUL.P.O,
KANNUR DISTRICT,
RESIDING AT PANICKER SANKARAN HOUS,
MANGAD-ARAYALA MAIN ROAD,
MANGAD KALLIASSERY.P.O,
KANNUR DISTRICT, PIN - 670562
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.M.VIVEK RABINDRANATH
SRI.M.S.VINEETH
RESPONDENTS:
1 COL.AKHIL KUMAR KULSHRESTHA,
DIRCTOR,
NATIONAL INSTITUTE OF FASHION TECHNOLOGY,
MANGATTUPARAMBA, DHARMASALA,
KANUL.P.O,
KANNUR DISTRICT, PIN - 670562
2 NATIONAL INSTITUTE OF FASHION TECHNOLOGY
NIFT CAMPUS, HAUZ KHAS,
NEAR GUL MOHAR PARK, NEWDLHI,
REPRESENTED BY ITS DIRECTOR GENERAL,
PIN - 110016
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:2:
BY ADV.
SRI.P.R.AJITH KUMAR, ADDITIONAL STANDING COUNSEL,
INCOME TAX DEPARTMENT
SMT.O.M.AHALINA, DSGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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JUDGMENT
Dated this the 1st day of December, 2025 After arguing the matter for considerable length, the learned counsel for the petitioner seeks leave to withdraw the writ petition.
The writ petition is dismissed as withdrawn.
Sd/-
N. NAGARESH JUDGE SR