Bombay High Court
S M Solar Products Ltd Through ... vs Bajaj Auto Limited Through Its ... on 10 January, 2020
Author: V. K. Jadhav
Bench: V. K. Jadhav
ca14322.19
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
954 CIVIL APPLICATION NO.14322 OF 2019
IN WP/8496/2019
S M SOLAR PRODUCTS LTD THROUGH AUTHORIZED SIGNATORY
VERSUS
BAJAJ AUTO LIMITED THROUGH ITS AUTHORIZED OFFICER AND
OTHERS
.....
Advocate for Applicant : Mr. Rajendra Sharma
Advocate for Respondent No.1 : Mr. L.D. Vakil
AGP for Respondents 2 and 3: Mr. K.B. Jadhavar
.....
CORAM : V. K. JADHAV, J.
DATED : 10 th JANUARY, 2020 PER COURT:-
Learned counsel for respondent No.1 tenders across the bar affidavit in reply. The same is taken on record. Copy of the same is also given to the counsel for the applicant just now before the court. Stand over to 24.01.2020.
( V. K. JADHAV, J.) rlj/ ::: Uploaded on - 13/01/2020 ::: Downloaded on - 08/06/2020 17:21:41 :::