Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(6) in The Prevention of Money-Laundering Act, 2002

(6)Notwithstanding anything contained in sub-section (5), the Chairperson may transfer a Member from one Bench to another Bench.