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State of West Bengal - Section

Section 154 in The West Bengal Panchayat Act, 1973

154. Zilla Parishad to have powers of Magistrate in district to which the Vaccination Act extends.

- In a district to which the Bengal Vaccination Act, 1880, has been, or may hereafter be extended, the Zilla Parishad shall exercise all or any of the powers exercisable by the Magistrate of the district under section 25 of the said Act.