Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(h) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992 (h)"treasury" means the Government treasury at the head-quarters of district or a sub-treasury at the headquarters of a tehsil or sub-tehsil in Haryana;
