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[Cites 0, Cited by 0] [Section 292(2)] [Section 292] [Entire Act]

State of Rajasthan - Subsection

Section 292(2)(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)in other cases, to the office between the hours of 11 a.m. and 12 noon.