Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(f) in Chhattisgarh Rice Custom Milling Order, 2016 (f)"Economic Cost of Rice" means the price of rice fixed by the Government of India for the rice delivered to the agencies after custom milling of paddy;
