Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in M.P. Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(5)The grade and categorywise minimum percentage of marks to qualify in the eligibility examination of Samvida Shala Shikshak shall be as under
Grade of Samvida Shala Shikshak Scheduled Castes Scheduled Tribes Other Backward Classes Others
(1) (2) (3) (4) (5)
Grade-1 30% 30% 30% 40%
Grade-2 30% 30% 30% 40%
Grade-3 30% 30% 30% 40%