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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(viii) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(viii)the foster care family should be willing to follow rules laid down including regular visits to pediatrician, maintenance of child health and their records;