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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Sikkim - Subsection

Section 90(2)(b) in Sikkim Panchayat Act, 1993

(b)any material impropriety or irregularity which he may observe in the expenditure or the recovery of money due to the Gram Panchayats or the Zilla Panchayat or in the account of the Gram Panchayat or the Zilla Panchayat Fund;