Supreme Court - Daily Orders
In Re.. Court On Its Own Motion vs Deepak Khosla on 8 January, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
1
ITEM NO.43 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SMC(Crl.) No(s). 1/2016
IN RE.. COURT ON ITS OWN MOTION Petitioner(s)
VERSUS
DEEPAK KHOSLA Respondent(s)
(IA No. 81526/2023 - CONDONATION OF DELAY IN FILING, IA No.
114990/2023 - CORRECTION OF MISTAKES IN THE JUDGMENT, IA No.
162761/2022 - EXEMPTION FROM PERSONAL APPEARANCE, IA No.
53875/2023 - EXTENSION OF TIME, IA No. 13983/2018 - I/A TO PLACE
ON RECORD A COPY OF THE APPLI. CONTAINING THE APPELLANTS APOLOGY
FILED BEFORE THE DELHI, IA No. 92718/2023 - INITIATING CRIMINAL
PROCESSDINGS U/S 340 OF CRPC, IA No. 77212/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 199887/2023 -
RECALLING THE COURTS ORDER AND IA No. 199585/2023 - RECALLING THE
COURTS ORDER)
WITH
SLP(C) No. 24191/2022 (XIV)
(IA No. 2367/2023 - APPLICATION FOR PERMISSION, IA No. 129019/2023
- APPLICATION FOR TAKING ON RECORD, IA No. 124746/2023 -
APPLICATION FOR TAKING ON RECORD, IA No. 95825/2023 - DISMISSAL OF
APPEAL, IA No. 204597/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 92772/2023 - INITIATING CRIMINAL
PROCESSDINGS U/S 340 OF CRPC, IA No. 102678/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 199140/2023 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS, IA No.
204914/2024 - VACATING STAY, IA No. 216380/2023 - VACATING STAY)
Date : 08-01-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s)
Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, AOR
Signature Not Verified
Mr. Anand Mohan Mishra, Adv.
Mr. Prabhat Chaurasia, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2025.01.08
18:12:49 IST
Reason: Mr. Yugantar Singh Chauhan, Adv.
Mr. Shibu Devasia Olickal, AOR
2
For Respondent(s)
Mr. Arpit Shukla, AOR
Mr. Deepak Khosla, Adv.
M/S. Equity Lex Associates, AOR
Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, AOR
Mr. Anand Mohan Mishra, Adv.
Mr. Prabhat Chaurasia, Adv.
Mr. Anirudh Jamwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List all the matters together after two weeks.
(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)