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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(3) in Chhattisgarh Biological Diversity Rules, 2015

(3)The Local Biodiversity Fund shall be operated by the Biodiversity Management Committee. The Board shall lay down the operational guidelines for operation of the fund by the Biodiversity Management Committees, including ways, in which its functioning is transparent;