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Calcutta High Court

Surya Alloy Industries Ltd vs Union Of India & Ors on 30 June, 2017

Author: Jyotirmay Bhattacharya

Bench: Jyotirmay Bhattacharya, Asha Arora

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                            Civil Appellate Jurisdiction
                                  ORIGINAL SIDE




          GA 3565/2016; GA 662/2017; GA 1583/2017; APOT 416/2016; CS 417/2012
                             SURYA ALLOY INDUSTRIES LTD.
                                         Versus
                                 UNION OF INDIA & ORS.
                                        --------

CC 9/2017 SURYA ALLOY INDUSTRIES LTD.

Versus P.K. SRIVASTAVA, DIRECTOR GEN., RESEARCH DESIGN & STANDARDS ORGANISATION (RDSO)

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GA 3396/2016; APOT 392/2016; CS 360/2012 SHREE LAXMI IRON & STEEL WORKS PVT. LTD.

Versus RESEARCH DESIGN & STANDARDS ORGANISATION(RDSO) & ORS.

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SHREE LAXMI IRON & STEEL WORKS PVT. LTD.

Versus THE RESEARCH DESIGN & STANDARDS ORGANISATION(RDSO) & ORS.

BEFORE:

The Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA The Hon'ble JUSTICE ASHA ARORA Date : 30th June, 2017.

Appearance in:

GA 3565/2016; GA 662/2017; GA 1583/2017; APOT 416/2016; CS 417/2012; CC 9/2017- Mr. R. Basu Chowdhury, Adv. for appellant-plaintiff.

Mr. C. Gupta, Adv. with Mr. D.R. Basu, Adv., for Rites Ltd.

Mr. L.K. Chatterjee, Sr. Adv. with Ms. A. Banerjee, Adv., for respondents nos.2 & 3.

Appearance in:

GA 3396/2016; APOT 392/2016;

CS 360/2012; CC 18/2017- Mr. J.K. Mitra, Sr. Adv., with Mr. A. Dey, Adv., for appellant.

Mr. D. Chatterjee, Adv. with Mr. D. Datta, Adv. and Ms. M. Chatterjee, Adv., for respondent no.3 (Konkan Railways).

The Court : The affidavit in opposition filed on behalf of the respondents nos.2 and 3 in GA 1583/2017 connected with APOT 416/2016 and CS 417/2012 out of time is taken on record. Leave is granted to the petitioner therein to file affidavit in reply to the said affidavit within July 21, 2017.

On the prayer of the learned Advocate appearing for the added respondent in GA 1583/2017 connected with APOT 416/2016 and CS 417/2012, time to file the affidavit in opposition is extended till July 14, 2017. Reply thereto, if any, be filed by the petitioner therein within July 21, 2017.

List all these matters on July 27, 2017 under the heading "Appeals From Orders".

(JYOTIRMAY BHATTACHARYA, J.) (ASHA ARORA, J.) tk