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[Cites 0, Cited by 0] [Section 147(3)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(3)(i) in The Coal Mines Regulations, 2011

(i)with fine incombustible dust in such manner and at such intervals as will ensure that the dust on the floor, roof and sides and any support or structure shall always consist of a mixture containing not less than 75% of incombustible matter in case of coal seams containing less than 30% volatile matter (on dry ash free basis) and 85% of incombustible matter in case of coal seams containing more than 30% of such volatile matter; or