Patna High Court - Orders
Devendra Yadav @ Devendra Prasad Yadav vs The State Of Bihar on 4 May, 2017
Author: Jitendra Mohan Sharma
Bench: Jitendra Mohan Sharma
Patna High Court Cr.Misc. No.17057 of 2017 (2) dt.04-05-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.17057 of 2017
Arising Out of PS.Case No. -134 Year- 2015 Thana -LAUKHI District- MADHUBANI
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Devendra Yadav @ Devendra Prasad Yadav
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Gagan Deo Yadav
For the Opposite Party/s : Mr. M.N. Jha
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CORAM: HONOURABLE MR. JUSTICE JITENDRA MOHAN
SHARMA
ORAL ORDER
2 04-05-2017Call for a legible photostat copy of the case diary of Laukahi P.S. Case No. 134 of 2015 from the court of learned A.C.J.M., Jhanjharpur, Madhubani and put up after receipt of the same.
(Jitendra Mohan Sharma, J) sushma/-
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