Madras High Court
P.K.Radha Bai vs The District Collector on 4 April, 2024
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.19651 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 04.04.2024
CORAM
THE HON'BLE MR.JUSTICE G.K.ILANTHIRAIYAN
W.P.No.19651 of 2018 and
W.M.P.Nos.23086, 40322, 40331 & 40332 of 2018
P.K.Radha Bai ... Petitioner
Vs.
1. The District Collector, Chennai
(The Appellate Tribunal under the Maintenance &
Welfare of Parents & Senior Citizens Act),
No.62, Rajaji Salai, Chennai-600 001.
2. The Sub-Collector/(Revenue Divisional Officer),
(The Tribunal under The Maintenance & Welfare
of Parents & Senior Citizens Act),
No.473, TH Road (near Apollo Hospital),
Thandiyarpet, Chennai-600 081.
3. The Inspector General of Registration,
100, Santhome High Road,
Mylapore, Chennai-600 028.
4. The Sub Registrar of Anna Nagar,
TNSCB, 2nd Floor, J.J.Complex,
Thirumangalam, Chennai-600 040.
5. The Sub-Registrar of Mylapore,
120, Santhome High Road, Mylapore,
Chennai-600 028.
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W.P.No.19651 of 2018
6. The Joint II Sub Registrar of Saidapet,
No.9, Jeenis Road, Ground Floor,
Saidepet, Chennai-600 015.
7. The Joint II Sub Registrar of Chengleput,
Kancheepuram High Road, Natham,
Chengleput-603 002.
8. Dr.Monoj Chand Dayan
9. Akila Sivaranjini ... Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India
seeking for issuance of a Writ of Mandamus directing the Respondents 1 to 7
herein to take appropriate speedy action on the
Complaints/Petitions/representations of the petitioner dated 24.06.2018 and
02.07.2018 addressed to the Respondent 1 and 2 herein and to proceed against
the Respondents 8 and 9 in accordance with law, viz., as per Section 23 of
''The Maintenance and Welfare of Parents and Senior Citizens Act (56 of
2007)'' and consequently forbear the Respondents 3 to 7 from accepting any
documents of any nature whatsoever presented by the 8th and 9th Respondents
Dr.Monoj Chand Dayan and Akila Sivaranjini, for any type of registration of
any transaction or alienation in respect of the subject matter of the said
adjudication vide proceedings No.2537 of 2018, before the 2nd respondent.
For Petitioner : No appearance
For Respondents 1 to 7 : Mr.E.Vijay Anand
Additional Government Pleader
For Respondents 8 & 9 : Mr.G.R.M.Palaniappan
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W.P.No.19651 of 2018
ORDER
This writ petition has been filed for direction to the respondents 1 to 7 herein to take appropriate speedy action on the Complaints/Petitions/representations of the petitioner dated 24.06.2018 and 02.07.2018 addressed to the Respondent 1 and 2 herein and to proceed against the Respondents 8 and 9 in accordance with law, viz., as per Section 23 of ''The Maintenance and Welfare of Parents and Senior Citizens Act (56 of 2007)'' and consequently forbear the Respondents 3 to 7 from accepting any documents of any nature whatsoever presented by the 8th and 9th Respondents Dr.Monoj Chand Dayan and Akila Sivaranjini, for any type of registration of any transaction or alienation in respect of the subject matter of the said adjudication vide proceedings No.2537 of 2018, before the 2nd respondent.
2. The earlier counsel for the petitioner represented that already the entire case bundle and change of Vakalath were handed over to the petitioner.
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3. The petitioner did not take steps to engage any counsel. Today, there is no representation on behalf of the petitioner by person or through pleader.
4. Therefore, this Writ Petition is dismissed for default. Consequently, connected miscellaneous petitions are closed. No costs.
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1. The District Collector, Chennai (The Appellate Tribunal under the Maintenance & Welfare of Parents & Senior Citizens Act), No.62, Rajaji Salai, Chennai-600 001.
2. The Sub-Collector/(Revenue Divisional Officer), (The Tribunal under The Maintenance & Welfare of Parents & Senior Citizens Act), No.473, TH Road (near Apollo Hospital), Thandiyarpet, Chennai-600 081.
3. The Inspector General of Registration, 100, Santhome High Road, Mylapore, Chennai-600 028.
4. The Sub Registrar of Anna Nagar, TNSCB, 2nd Floor, J.J.Complex, Thirumangalam, Chennai-600 040.
5. The Sub-Registrar of Mylapore, 120, Santhome High Road, Mylapore, Chennai-600 028.
6. The Joint II Sub Registrar of Saidapet, No.9, Jeenis Road, Ground Floor, Saidepet, Chennai-600 015.
7. The Joint II Sub Registrar of Chengleput, Kancheepuram High Road, Natham, Chengleput-603 002.
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