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[Cites 3, Cited by 0]

Madras High Court

P.K.Radha Bai vs The District Collector on 4 April, 2024

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                          W.P.No.19651 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 04.04.2024

                                                   CORAM

                                  THE HON'BLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                       W.P.No.19651 of 2018 and
                             W.M.P.Nos.23086, 40322, 40331 & 40332 of 2018
                 P.K.Radha Bai                                     ... Petitioner

                                                       Vs.

                 1. The District Collector, Chennai
                    (The Appellate Tribunal under the Maintenance &
                    Welfare of Parents & Senior Citizens Act),
                    No.62, Rajaji Salai, Chennai-600 001.

                 2. The Sub-Collector/(Revenue Divisional Officer),
                    (The Tribunal under The Maintenance & Welfare
                    of Parents & Senior Citizens Act),
                    No.473, TH Road (near Apollo Hospital),
                    Thandiyarpet, Chennai-600 081.

                 3. The Inspector General of Registration,
                    100, Santhome High Road,
                    Mylapore, Chennai-600 028.

                 4. The Sub Registrar of Anna Nagar,
                    TNSCB, 2nd Floor, J.J.Complex,
                    Thirumangalam, Chennai-600 040.

                 5. The Sub-Registrar of Mylapore,
                    120, Santhome High Road, Mylapore,
                    Chennai-600 028.



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                                                                                W.P.No.19651 of 2018

                 6. The Joint II Sub Registrar of Saidapet,
                    No.9, Jeenis Road, Ground Floor,
                    Saidepet, Chennai-600 015.

                 7. The Joint II Sub Registrar of Chengleput,
                    Kancheepuram High Road, Natham,
                    Chengleput-603 002.

                 8. Dr.Monoj Chand Dayan

                 9. Akila Sivaranjini                                      ... Respondents

                 Prayer : Writ Petition filed under Article 226 of the Constitution of India
                 seeking for issuance of a Writ of Mandamus directing the Respondents 1 to 7
                 herein           to   take     appropriate     speedy    action      on        the
                 Complaints/Petitions/representations of the petitioner dated 24.06.2018 and
                 02.07.2018 addressed to the Respondent 1 and 2 herein and to proceed against
                 the Respondents 8 and 9 in accordance with law, viz., as per Section 23 of
                 ''The Maintenance and Welfare of Parents and Senior Citizens Act (56 of
                 2007)'' and consequently forbear the Respondents 3 to 7 from accepting any
                 documents of any nature whatsoever presented by the 8th and 9th Respondents
                 Dr.Monoj Chand Dayan and Akila Sivaranjini, for any type of registration of
                 any transaction or alienation in respect of the subject matter of the said
                 adjudication vide proceedings No.2537 of 2018, before the 2nd respondent.

                                       For Petitioner             : No appearance

                                       For Respondents 1 to 7    : Mr.E.Vijay Anand
                                                                 Additional Government Pleader

                                       For Respondents 8 & 9    : Mr.G.R.M.Palaniappan


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                                                                                   W.P.No.19651 of 2018




                                                       ORDER

This writ petition has been filed for direction to the respondents 1 to 7 herein to take appropriate speedy action on the Complaints/Petitions/representations of the petitioner dated 24.06.2018 and 02.07.2018 addressed to the Respondent 1 and 2 herein and to proceed against the Respondents 8 and 9 in accordance with law, viz., as per Section 23 of ''The Maintenance and Welfare of Parents and Senior Citizens Act (56 of 2007)'' and consequently forbear the Respondents 3 to 7 from accepting any documents of any nature whatsoever presented by the 8th and 9th Respondents Dr.Monoj Chand Dayan and Akila Sivaranjini, for any type of registration of any transaction or alienation in respect of the subject matter of the said adjudication vide proceedings No.2537 of 2018, before the 2nd respondent.

2. The earlier counsel for the petitioner represented that already the entire case bundle and change of Vakalath were handed over to the petitioner.

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3. The petitioner did not take steps to engage any counsel. Today, there is no representation on behalf of the petitioner by person or through pleader.

4. Therefore, this Writ Petition is dismissed for default. Consequently, connected miscellaneous petitions are closed. No costs.

04.04.2024 Index : Yes/No Speaking/Non-speaking Order Neutral Citation : Yes/No gvn https://www.mhc.tn.gov.in/judis 4/6 W.P.No.19651 of 2018 To

1. The District Collector, Chennai (The Appellate Tribunal under the Maintenance & Welfare of Parents & Senior Citizens Act), No.62, Rajaji Salai, Chennai-600 001.

2. The Sub-Collector/(Revenue Divisional Officer), (The Tribunal under The Maintenance & Welfare of Parents & Senior Citizens Act), No.473, TH Road (near Apollo Hospital), Thandiyarpet, Chennai-600 081.

3. The Inspector General of Registration, 100, Santhome High Road, Mylapore, Chennai-600 028.

4. The Sub Registrar of Anna Nagar, TNSCB, 2nd Floor, J.J.Complex, Thirumangalam, Chennai-600 040.

5. The Sub-Registrar of Mylapore, 120, Santhome High Road, Mylapore, Chennai-600 028.

6. The Joint II Sub Registrar of Saidapet, No.9, Jeenis Road, Ground Floor, Saidepet, Chennai-600 015.

7. The Joint II Sub Registrar of Chengleput, Kancheepuram High Road, Natham, Chengleput-603 002.

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