Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 66(3)] [Section 66] [Entire Act] Union of India - Subsection Section 66(3)(e) in The Motor Vehicles Act, 1988 (e)to any transport vehicle used for towing a disabled vehicle or for removing goods from a disabled vehicle to a place of safety;