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State of Chattisgarh - Section

Section 27 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

27. Payment of additional Stamp duty.

- If for any reason, a person who has one E-Stamp Certificate of certain denomination issued for an instrument, has to pay an additional amount of Stamp duty on the same instrument, he may make and application in prescribed Form-2 alongwith payment of such amount of additional Stamp Duty to the Approved Intermediaries.