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[Cites 0, Cited by 0] [Section 24(1A)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1A)(IB) in The Gujarat University Act, 1949

(IB)The Dean shall exercise such powers and perform such functions and duties as may be prescribed by the Statutes.] [Sub-sections (IA) and (IB) were inserted by Gujarat 6 of 1973, section 19 (2).]